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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(k) in Kerala State Higher Education Council Act, 2007

(k)[ one Vice-Chancellor of a University outside the State of Kerala established by an Act of another State, nominated by the Government;] [Substituted by Kerala Act No. 19 of 2018, dated 3.7.2018.]