Madhya Pradesh High Court
Ugarsingh vs Kadamsingh on 3 August, 2021
Author: Vivek Rusia
Bench: Vivek Rusia
1 MA-770-2021 The High Court Of Madhya Pradesh MA-770-2021 (UGARSINGH Vs KADAMSINGH AND OTHERS) 3 Indore, Dated : 03-08-2021 Heard through Video Conferencing. Shri Manish Jain, learned counsel for the appellant. Heard on I.A. No.3815/2021. By this application learned counsel for the appellant prays for two months time to pay the deficit Court fee.
Time is granted.
I.A. accordingly disposed off.
(VIVEK RUSIA)
JUDGE
jyoti
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SAN JYOTI CHOURASIA
Date: 2021.08.04
12:47:29 IST