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Madhya Pradesh High Court

Ugarsingh vs Kadamsingh on 3 August, 2021

Author: Vivek Rusia

Bench: Vivek Rusia

1 MA-770-2021 The High Court Of Madhya Pradesh MA-770-2021 (UGARSINGH Vs KADAMSINGH AND OTHERS) 3 Indore, Dated : 03-08-2021 Heard through Video Conferencing. Shri Manish Jain, learned counsel for the appellant. Heard on I.A. No.3815/2021. By this application learned counsel for the appellant prays for two months time to pay the deficit Court fee.

Time is granted.

I.A. accordingly disposed off.


                                                                                                            (VIVEK RUSIA)
                                                                                                                JUDGE


                                             jyoti




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  SAN                  JYOTI CHOURASIA
                       Date: 2021.08.04
                       12:47:29 IST