Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Meghalaya - Subsection Section 46(a) in The Meghalaya Police Act, 2010 (a)operationalize the policies, the Strategic Plan and the Annual Plan prepared by the State Government, and
