Section 279 in The Railway Protection Force Rules, 1987
279. Relation with Press.
- Subject to the restrictions specified in Section 15A, the Divisional Security Commissioners and officers of higher rank are permitted to give to the press statisticaland other relevant details concerning crime against railway property and obstructionto its movement as well as details concerning all other important and sensational casesunder investigation or inquiry with the Force and shall endorse a copy of suchcommunique to the Public Relations Department of the Railway:Provided that nothing contained herein shall authorize any officer to divulge the details of :-(i)any operation to be undertaken by the Force;(ii)the intelligence on the basis of which such operation is being or was planned;(iii)privacy of any individual; and(iv)the judicial requirement of any case
