Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Jammu-Kashmir - Subsection Section 63(1) in The Registration Act, 1977 (1920 A.D.) (1)Every registering officer may at his discretion administer an oath to any person examined by him under the provisions of this Act.
