Section 2(9) in The Goa, Daman and Diu Public Health Act, 1985

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State of Goa - Subsection

Section 2(9) in The Goa, Daman and Diu Public Health Act, 1985

(9)"filth" means,-

(a)night soil and other contents of latrines, cesspools and drains;

(b)dung and the refuse of useless; or

(c)putrid and petrifying substances;