Section 7(2)(m) in The Bihar Apartment Ownership Act, 2006
(m)When the Apartment are advertised for sale, disclose inter alia in the advertisement the following particulars, namely:-(i)the extent of the carpet area of the Apartment including the area of the balconies which should be shown separately;(ii)the price of the Apartment including the proportionate price of the Common areas and facilities which should be shown separately, to be paid by the purchaser of Apartment and the intervals at which the instalments thereof may be paid;(iii)the nature, extent and description of the Common areas and facilities;(iv)the nature, extent and description of limited Common areas and facilities, and;(v)the Fire Safety & Earthquake resistant provisions as per the norms laid down in law.