Supreme Court - Daily Orders
United India Insurance Co. Ltd. vs Jai Inder Paul Kaur . on 5 May, 2015
Bench: Chief Justice, S.A. Bobde, Arun Mishra
ITEM NO.40 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s).7936/2015
(Arising out of impugned final judgment and order dated 30/06/2014
in FAO No. 521/2000 passed by the High Court of Punjab & Haryana
at Chandigarh)
UNITED INDIA INSURANCE CO. LTD. Petitioner(s)
VERSUS
JAI INDER PAUL KAUR AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 05/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Rajesh Kumar Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.05.07 16:24:53 IST Reason: