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[Cites 0, Cited by 0] [Section 255(4)] [Section 255] [Entire Act]

State of Maharashtra - Subsection

Section 255(4)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)Save as otherwise provided by or under this section, the provisions of this Act shall mutatis mutandis apply to any such Parishad, its Councillors or Administrator.