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State of Bihar - Section

Section 4 in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

4. Purposes and powers of the Institute.

- The purposes and powers of the Institute shall be the following, namely :-
(a)to undertake teaching and research in social sciences;
(b)to undertake study of specific problems, if and when required by the State Government or the Central Government or any other agency;
(c)to provide for training and research facilities in social, economic and administrative problems;
(d)to publish journals, books, pamphlets, brochures and such other materials as may be deemed necessary;
(e)to organise lectures, seminars and conferences; and
(f)to undertake other allied activities.