Section 20 in The First Statutes of Indian Institute of Technology Goa, 2017
20. Benefits and Facilities for the Employees.
(1)The various benefits and facilities shall be available to the eligible employees as may be mentioned in the letter of appointments and the nature of such appointments held by them, as provided in Schedule D.(2)The vacation and leave: The employees of the institute shall be entitled to the vacation and leave as laid down in Schedule E.
