Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(2) in The Orissa Nurses and Midwives Registration Act, 1938 (2)It shall [extends] [It was extended to all the partially excluded areas of the State, from 23rd January, 1940.] to the whole of the State of Orissa.
