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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1)(e) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(e)examine any record, register, document or any other material object found in any place mentioned in the rule and seize the same if he has reason to believe that it may furnish evidence of the commission of any offence punishable under this Ordinance; and