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State of Uttar Pradesh - Section

Section 117 in U.P. Zila Panchayats Service Rules, 1970

117. Deputation of servant on leave.

- A servant, who is on leave other than a leave preparatory to retirement, may be allowed to be sent on deputation only after he has resumed his duties in the [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] or the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.], as the case may be.