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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Assam - Subsection

Section 249(1) in Instructions Relating to Liquor

(1)In important and difficult cases within the cognizance of excise officers the Deputy Commissioner should ask the Superintendent of Police for the assistance of the Police department, when in his opinion the assistance of that department is necessary for the proper investigation of such cases.