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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(iv) in Daman and Diu Value Added Tax Regulation, 2005

(iv)an agent of any of the persons referred to in subclauses (iii) or (vi) or (vii) or (viii) or (ix) of clause (i), whether or not the person referred to in the said subclauses is a dealer residing in Daman and Diu;