Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(5) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (5)The Final Offers of only the technically qualified tenderers shall be opened, after due intimation of the time and place of opening and evaluated.
