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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(7) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(7)The transfer of an employee to the corporation or company under subsection (3) shall not entitle any such employee to any compensation and no such claim shall be entertained by any Court, Tribunal, or other authority.