Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(1)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(b)there make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the [candidate or candidates] [Substituted for the word 'candidate' as per Government Notification No. APM. 2069/7757-C-1, dated 8th February, 1971 published in M. G. G., Part IV-B, dated 27th May, 1971, p. 566.] for whom he intends to vote;