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[Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(11)(a) in The U.P. Bottling of Foreign Liquor Rules, 1969

(a)An allowance up to one per cent, may be made on the total quantity of spirit stored during a month for actual loss in bottling and storage. The licensee shall be responsible for the payment of duty on wastage in excess of one percent.