Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37CA(3A)] [Section 37CA] [Entire Act]

Union of India - Subsection

Section 37CA(3A)(b) in Income Tax Rules, 1962

(b)in any other case, on or before 15 days from the end of relevant month.