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Bombay High Court

Maharashtra State Handloom ... vs Waman S/O Baburao Bende on 3 June, 2019

Author: A.S.Chandurkar

Bench: A.S. Chandurkar

6-WP-7410-18                                                                                                                    1/1


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 NAGPUR BENCH, NAGPUR.

                                     WRIT PETITION NO.7410 OF 2018

     Maharashtra State Handloom Corporation, Nagpur, M.S.H.C Complex, Thr. its Managing
                                                            Director
                                                                -vs-
                                               Waman s/o Baburao Bende
------------------------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders                                    Court's or Judge's Orders.
or directions and Registrar's orders.


                                                     Shri M. V. Mohokar, Advocate for petitioner.
                                                     Shri V. P. Marpakwar, Advocate for respondent.

                                                              CORAM : A.S.CHANDURKAR, J.

DATE : June 03, 2019 Issue notice, returnable on 10/06/2019. Shri V. P. Marpakwar, learned counsel waives notice for the sole respondent.

To be heard along with Writ Petition Nos.7212/2018, 7408/2018, 7414/2018 and 7754/2018.

Writ Petition No.7410 of 2018

In view of orders passed in the connected matters, there shall be ad interim relief in terms of prayer clause

(iii) until further orders.

JUDGE Asmita ::: Uploaded on - 04/06/2019 ::: Downloaded on - 05/06/2019 01:54:29 :::