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State of Uttar Pradesh - Section

Section 301 in The U.P. Co-operative Societies Rules, 1968

301.

The Land Management Committee shall with the assistance of the Lekhpal and the Chairman of the co-operative farming society concerned prepare first valuation khasra in Form C.F.-4, for all the fields which are likely to be exchanged. If there are any trees on the land likely to be exchanged, their valuation shall be recorded in the 'remarks' column of the valuation khasra.