Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in International Financial Services Centres Authority Act, 2019

(2)The Fund shall be applied for meeting -
(a)the salaries, allowances and other remuneration of Members, officers and other employees of the Authority; and
(b)other expenses incurred by the Authority in connection with the discharge of its functions and for the purposes of this Act.