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State of Odisha - Section

Section 65 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

65. Safety of stores.

- The Block Development Officer and the storekeeper shall be responsible for the custody of stores and their safety for which necessary arrangement shall be made by the Block Development Officer to keep them in efficient and good condition protecting them from loss, damage and deterioration. When the stores have become useless or obsolete, or are rendered surplus and cannot be put to any profitable use a survey report shall be prepared by the Block Development Officer and submitted for sanction of write off. The Officers entrusted with the custody of cash or stores shall furnish such security a3 prescribed for the Officers for the State Government by the State Government.