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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-6 vs Nice Projects Pvt. Ltd on 30 January, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                                $~350
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         ITA 771/2016
                                          PR. COMMISSIONER OF INCOME TAX-6                                                 .....Appellant
                                                                               Through:                 Mr. Sunil Agarwal, SSC with
                                                                                                        Mr. Shivansh B. Pandya, Mr.
                                                                                                        Viplav Acharya and Ms. Priya
                                                                                                        Sarkar, JSCs with Mr. Utkarsh
                                                                                                        Tiwari, Adv.

                                                                               versus

                                          NICE PROJECTS PVT. LTD.              .....Respondent
                                                        Through: Appearance not given.

                                          CORAM:
                                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                          HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                          SHANKAR
                                                             ORDER

% 30.01.2025

1. Undisputedly, the tax effect which forms the subject matter of this appeal falls below INR 2 Crores and would thus not be liable to be continued in light of the provisions made in Circular No. 9/2024 dated 17 September 2024.

2. The appeal is, consequently, dismissed on the ground of low tax effect. The proposed questions of law are kept open to be urged and addressed in an appropriate case.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

JANUARY 30, 2025/v This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2025 at 22:24:18