Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 14 in Andhra Pradesh Civil Services (Conduct) Rules, 1964 14. A.P. Civil Services (Conduct Rules), 1964 - Submission of Annual Property Returns by employees promptly - Reiteration of Government Instructions - Regarding. (Cir. Memo. No. 695/Ser.C/2006, G.A. (Ser-C) Department , Dated 12-10-2006)Ref. : 1. Government Memo. No. 442/SC.E/I 983-1, GA(SC.E) Department , Dated 27-12-1983.
