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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(1) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(1)The Government may in the interest of general public, declare by notification that any class of trees shall not be felled for such period as is specified in that notification.