Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3)(b) in Rajasthan Agriculture University, Bikaner Act, 1987

(b)the conduct of examinations including the appointments of examiners and their terms and conditions;