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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(5) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(5)"Executive Officer" means a person appointed by the State Government to discharge and exercise the functions and powers of the Executive Officer of the Committee constituted under condition 3(1);