Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2)(a) in The Punjab Cattle Fairs (Regulation) Rules, 1968 (a)Sufficient number of water points shall be provided for use of people and cattle separately. Stand posts for people and cattle troughs for animals shall further be provided.