Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Meghalaya - Subsection Section 107(8) in Meghalaya Goods and Services Tax Act, 2017 (8)The Appellate Authority shall give an opportunity to the appellant of being heard.
