Himachal Pradesh High Court
State Of Hp vs . Shamsher Singh & Ors. on 13 April, 2023
Author: Virender Singh
Bench: Virender Singh
State of HP Vs. Shamsher Singh & ors.
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RSA No. 8 of 2009 13.4.2023 Present: Mr. Gautam Sood, Additional Advocate General for the appellant.
Mr. G.D. Verma, Sr. Advocate, with Mr. Sumit Sharma, Advocate, for respondents No.1 to 3 and 6.
As prayed for, list along with RSA No. 87 of 2008.
(Virender Singh) Judge April 13, 2023 (Guleria) ::: Downloaded on - 13/04/2023 20:44:02 :::CIS