Delhi High Court - Orders
Hoffland Finance Limited (In Liqn.) vs Hoffland Remedies Ltd on 8 January, 2026
$~C~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET.-737/2015
HOFFLAND FINANCE LIMITED (IN LIQN.) .....Petitioner
Through:
versus
HOFFLAND REMEDIES LTD. .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 08.01.2026
1. List along with CO.PET.-351/1999 on 25th March 2026.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J JANUARY 8, 2026/mk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/01/2026 at 20:34:45