Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Himachal Pradesh - Subsection Section 13(e) in Himachal Pradesh Registration of Tourist Trade Act, 1988 (e)if the hotel-keeper fails to remove a lodger or wilfully keeps the lodger in a hotel, who become a nuisance for the inmates in an adjoining building;
