Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Tamil Nadu Sales Tax (Settlement of Arrears) Rules, 2011 1. (1)These rules may be called the Tamil Nadu Sales Tax (Settlement of Arrears) Rules, 2011.(2)They shall come into force on the 1st day of November 2011.
