Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(6) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (6)Any failure of the oil discharge monitoring and control system shall be noted in the Oil Record Book Part II.
