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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3)(ii) in The Companies (Registration of Foreign Companies) Rules, 2014

(ii)"Merchant Banker" means a Merchant Banker as defined in SUb-regulation (cb) of regulation 2 of the Securities and Exchange Board (Merchant Bankers) Regulations, 1992.