Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Manipur - Subsection Section 12(1) in The Manipur Highways Act, 1979 (1)The highway authority may, with the previous approval of the State Government, determine a building line and a control line in respect of any highway, or part of a highway in its charge along one or both side of the highway.
