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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(4)(b) in The West Bengal Factories Rules, 1958

(b)a suitable pressure gauge with a dial range not less than 1.5 times the maximum permissible working pressure, easily visible and designed to show at all time the correct internal pressure and marked with a prominent red mark at the maximum permissible working pressure of the pressure vessel;