Allahabad High Court
Ram Gopal Yadav vs Union Of India And Others on 6 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 38566 of 2010 Petitioner :- Ram Gopal Yadav Respondent :- Union Of India And Others Petitioner Counsel :- R.M. Saggi Respondent Counsel :- Govind Saran Hon'ble Shishir Kumar J.
On the request made on behalf of Sri Tarun Verma, learned counsel for the respondents, put up this case day after tomorrow i.e. on 08.07.2010 as fresh. Order Date :- 6.7.2010 Pr/-