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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(7) in Punjab Water Resources (Management and Regulation) Act, 2020

(7)The Government shall within a period of two months, consider and settle all objections received against the proposed categorization and notify the final categorization of the areas from such date, as it may deem fit.