Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(2)(q) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(q)the time during which and the manner in which a trader or commission agent shall furnish returns to the marketing committee as may be required by it;