Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Rajasthan - Subsection Section 261(ix) in Rajasthan Land Revenue (Land Records) Rules, 1957 (ix)Col. (xv). - The reasons for differences of magnitude over and above 10% in the current and the previous year's and normal figures may be explained in this column.
