Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996 35. Duties and functions of the associated person .-The associated person shall discharge such duties and perform such functions as are assigned to him, by the Central Executive Committee.
