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[Cites 0, Cited by 0] [Section 101(20)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(20)(c) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(c)Transfer common alarm contacts for sending an alarm signal to an approved central station. (Two dedicated telephone lines, connection and service by owner).