Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Sc/St Association vs The State Of Bihar on 31 August, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4811 of 2023
                  ======================================================
                  SC/ST Association & Anr.

                                                                              ... ... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioners    :       Mr. Dinu Kumar, Advocate
                                                 Ms. Ritika Rani, Advocate
                  For the State          :       Mr. Sheo Shankar Prasad, SC-8
                  For B.P.S.C.           :       Mr. Kaushal Kumar Jha, Sr. Advocate
                                                 Mr. Amish Kumar, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

3    31-08-2023

As prayed by learned counsel for the petitioners, for filing rejoinder, further one week's time is granted.

2. Matter is adjourned to be listed on 08.09.2023.

(Madhuresh Prasad, J) shashank/-

U