Patna High Court - Orders
Sc/St Association vs The State Of Bihar on 31 August, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4811 of 2023
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SC/ST Association & Anr.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioners : Mr. Dinu Kumar, Advocate
Ms. Ritika Rani, Advocate
For the State : Mr. Sheo Shankar Prasad, SC-8
For B.P.S.C. : Mr. Kaushal Kumar Jha, Sr. Advocate
Mr. Amish Kumar, Advocate
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 31-08-2023As prayed by learned counsel for the petitioners, for filing rejoinder, further one week's time is granted.
2. Matter is adjourned to be listed on 08.09.2023.
(Madhuresh Prasad, J) shashank/-
U