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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(4) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(4)The Janpad Panchayat or Zila Panchayat shall, for the purposes of discharging the functions entrusted to it under this section, be under the general control of the State Government or any other authority appointed by it and shall comply with such directions as may from lime to time be given lo it.