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Supreme Court - Daily Orders

Haridwar Prasad vs Union Of India . on 15 October, 2014

     ITEM NO.109                            REGISTRAR COURT. 1               SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal                 No(s).    6497-6498/2010

     HARIDWAR PRASAD                                                     Appellant(s)

                                                      VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)


     Date : 15/10/2014 These appeals were called on for hearing today.


     For Appellant(s)
                                           Mr. Rameshwar Prasad Goyal,Adv.


     For Respondent(s)
                                           Mr. S.S. Rawat, Adv.
                                           Mrs. Anil Katiyar,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter falls under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.10.17 16:51:13 IST Reason: