Supreme Court - Daily Orders
Haridwar Prasad vs Union Of India . on 15 October, 2014
ITEM NO.109 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 6497-6498/2010
HARIDWAR PRASAD Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 15/10/2014 These appeals were called on for hearing today.
For Appellant(s)
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
Mr. S.S. Rawat, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.10.17 16:51:13 IST Reason: