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[Cites 0, Cited by 1] [Section 63(10)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(10)(i) in Motor Vehicles Act, 1939

(i)every motor vehicle in respect of which such permit is granted shall conform to such description, requirement regarding the seating capacity, standards of comforts, amenities and other matters, as the Central Government may specify In this behalf;